Ramu Sahu vs Smt. Savita Kumari
2024 Latest Caselaw 978 Jhar

Jharkhand High Court

Ramu Sahu vs Smt. Savita Kumari on 31 January, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay, Deepak Roshan

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   F.A. No. 240 of 2023
               Ramu Sahu                                            ....   Appellant
                                                Versus
               Smt. Savita Kumari                                   ...    Respondent
                                               .....

CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Deepak Roshan

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For the Appellant : Mr. Ankit Vishal, Advocate For the Respondent : Mr. Jai Prakash Jha, Sr. Advocate

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03/ 31.01.2024 It appears that since this appeal is directed against part of the judgment dated 04.07.2023 passed by Shri Rasikesh Kumar, learned Principal Judge, Family Court, Ranchi in Original Suit No. 648 of 2017, which is also under challenge in F.A. No. 183 of 2023, let this appeal be listed along with First Appeal No. 183 of 2023.

Mr. Ankit Vishal, learned counsel for the appellant in F.A. No. 240 of 2023 is directed to serve copy of Memo of Appeal upon Mr Jai Prakash Jha, learned Sr. Counsel for the respondent.

List this appeal along with F.A No. 183 of 2023 on 22nd February, 2024 under the heading for 'Final Hearing'.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.) Jk