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The State Of Jharkhand & Ors vs Rohit Kumar Gupta & Anr
2024 Latest Caselaw 962 Jhar

Citation : 2024 Latest Caselaw 962 Jhar
Judgement Date : 31 January, 2024

Jharkhand High Court

The State Of Jharkhand & Ors vs Rohit Kumar Gupta & Anr on 31 January, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      (Letters Patent Appellate Jurisdiction)
                          L.P.A No. 510 of 2023

The State of Jharkhand & Ors.                        ....     ....... Appellants
                                 Versus
Rohit Kumar Gupta & Anr.                          .......... ...... Respondents

                                 With
                        L.P.A No. 513 of 2023

The State of Jharkhand & Ors.                        ....    ....... Appellants
                                 Versus
Mahesh Kumar                                      .......... ...... Respondent

                                 With
                        L.P.A No. 521 of 2023

The State of Jharkhand & Ors.                             .... ...... Appellants
                                 Versus
Rohit Kumar Mehta & Ors.                          .......... ...... Respondents

                                 With
                        L.P.A No. 522 of 2023

The State of Jharkhand & Ors.                             .... ...... Appellants
                                 Versus
Sanjay Kumar Singh                                 .......... ...... Respondent
                                 With
                        L.P.A No. 527 of 2023

The State of Jharkhand & Ors.                             .... ...... Appellants
                                 Versus
Jhalbal Jha                                        .......... ...... Respondent
                                 With
                        L.P.A No. 528 of 2023

The State of Jharkhand & Ors.                             .... ...... Appellants
                                 Versus
Prakash Prasad Gorain & Ors.                      .......... ...... Respondents
                                 With
                        L.P.A No. 532 of 2023

The State of Jharkhand & Ors.                              .... ...... Appellants
                                 Versus
Sukar Thakur & Ors.                             .......... ...... Respondents
                                     2           L.P.A No. 510 of 2023 & analogous cases.




                                 With
                        L.P.A No. 533 of 2023
The State of Jharkhand & Ors.                              .... ...... Appellants
                                  Versus
Nageshwar Prasad Singh & Ors.                       .......... ...... Respondents
                                 With
                        L.P.A No. 534 of 2023

The State of Jharkhand & Ors.                               .... ...... Appellants
                                  Versus
Ramu Prasad Yadav & Ors.                            .......... ...... Respondents
                                 With
                        L.P.A No. 536 of 2023

The State of Jharkhand & Ors.                                 .... ...... Appellants
                                  Versus
Krishana Kumar & Anr.                               .......... ...... Respondents
                                   With
                            L.P.A No. 537 of 2023

The State of Jharkhand & Ors.                               .... ...... Appellants
                                  Versus
Sahdeo Yadav                                         .......... ...... Respondent

                                 With
                        L.P.A No. 539 of 2023

The State of Jharkhand & Ors.                               .... ...... Appellants
                                  Versus
Niplal Mandal                                        .......... ...... Respondent
                                    With
                            L.P.A No. 542 of 2023

State of Jharkhand & Ors.                                    .... ...... Appellants
                                  Versus
Sitaram Mahto & Anr.                                .......... ...... Respondents

                                 With
                        L.P.A No. 543 of 2023

State of Jharkhand & Ors.                                   .... ...... Appellants
                                  Versus
Ashok Kumar Pandit & Ors.                           .......... ...... Respondents
                                         3                      L.P.A No. 510 of 2023 & analogous cases.



   CORAM : HON'BLE THE ACTING CHIEF JUSTICE
       HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
                      ------

For the Appellant-State : Mr. Sachin Kumar, AAG-II Mr. Ravi Prakash Mishra, AC to AAG-II [in all cases] For the Respondents : Ms. Sarita Gupta, Advocate Mr. Abhijeet Kumar, Advocate [in L.P.A No. 534 of 2023]

------

st Dated: 31 January 2024

Judgment is pronounced in the open Court. These Letters Patent Appeals are disposed of in terms of the judgment passed in L.P.A. No. 203 of 2022 and other analogous cases with further clarifications/directions as mentioned in the judgment.

Let the signed judgment be kept in the original files.

(Shree Chandrashekhar, A.C.J.)

(Anubha Rawat Choudhary, J.)

Amit

 
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