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The State Of Jharkhand And Others vs Bal Mohan Prasad And Others
2024 Latest Caselaw 672 Jhar

Citation : 2024 Latest Caselaw 672 Jhar
Judgement Date : 19 January, 2024

Jharkhand High Court

The State Of Jharkhand And Others vs Bal Mohan Prasad And Others on 19 January, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   L.P.A. No. 138 of 2019
The State of Jharkhand and others    ...    ... ... ...   Appellants
                         Versus
Bal Mohan Prasad and others          ...    ... ... ... Respondents
                        WITH
L.P.A. Nos.367/2019, 368/2019, 369/2019, 371/2019, 379/2019, 427/2019,
428/2019, 429/2019, 431/2019, 432/2019, 433/2019, 467/2019, 472/2019,
485/2019, 490/2019, 491/2019, 507/2019, 508/2019, 509/2019, 530/2019,
531/2019, 533/2019, 534/2019, 535/2019, 536/2019, 560/2019, 575/2019,
576/2019, 577/2019, 589/2019, 591/2019, 594/2019, 595/2019, 618/2019,
619/2019, 620/2019, 621/2019, 622/2019, 624/2019, 625/2019, 632/2019,
633/2019, 634/2019, 635/2019, 636/2019, 637/2019, 638/2019, 639/2019,
640/2019, 642/2019, 643/2019, 662/2019, 684/2019, 686/2019, 691/2019,
692/2019, 694/2019, 695/2019, 698/2019, 702/2019, 703/2019, 706/2019,
710/2019, 712/2019, 713/2019, 714/2019, 715/2019, 716/2019, 717/2019,
718/2019, 726/2019, 730/2019, 732/2019, 752/2019, 753/2019, 754/2019,
755/2019, 760/2019, 773/2019, 774/2019, 775/2019, 787/2019, 788/2019,
789/2019, 791/2019, 792/2019, 831/2019, 838/2019, 839/2019, 844/2019,
845/2019, 846/2019, 847/2019, 848/2019, 853/2019, 854/2019, 862/2019,
863/2019, 864/2019, 865/2019, 866/2019, 868/2019, 883/2019, 884/2019,
899/2019, 900/2019, 901/2019, 25/2020, 40/2020, 55/2020, 59/2020, 62/2020,
73/2020, 107/2020, 108/2020, 130/2020, 132/2020, 142/2020, 152/2020,
153/2020, 164/2020, 167/2020, 168/2020, 219/2021 and 245/2021.
                        ---------

CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---------

For the Appellant/State : Mr. Sreenu Garapati, S.C.-III : Ms. Divya, A.C. to S.C.-III : Mr. Gaurav Raj, A.C. to A.A.G.-II For the State of Bihar : Mr. S.P. Roy, G.A.-Bihar For the Respondents : Mr. J.P. Jha, Sr. Advocate Mr. Ajit Kumar, Sr. Advocate Mr. Saurabh Shekhar, Advocate Mr. Anurag Kumar, Advocate Ms. Nidhi Kumari, Advocate Ms. Shail Lakra, Advocate Mr. Deen Bandhu, Advocate Mr. Abhijeet Kumar Singh, Advocate Mr. Harsh Chandra, Advocate Mr. Sanjay Kumar Pandey, Advocate Mr. Sanjit Kumar, Advocate Mr. Santosh Kumar Jha, Advocate Mr. Birendra Nath Pandey, Advocate Mr. Arbind Jha, Advocate

Mrs. Shubha Jha, Advocate Mrs. Tejaswi, Advocate Mr. Ganesh Ram, Advocate Mr. Bijay Kumar Pandey, Advocate Ms. Anjana Kumari, Advocate Mr. Subodh Kumar Pandey, Advocate Mr. Ravi Kumar, Advocate

---------

th Order No. 09/Dated: 19 January 2024 Judgment is pronounced in the open Court. These Letters Patent Appeals are allowed. Let the signed judgment be kept in the original file.

(Shree Chandrashekhar, A.C.J.)

(Anubha Rawat Choudhary, J.) Manoj/-

 
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