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Kartik Majhi And Anr vs St. Louis School
2024 Latest Caselaw 46 Jhar

Citation : 2024 Latest Caselaw 46 Jhar
Judgement Date : 3 January, 2024

Jharkhand High Court

Kartik Majhi And Anr vs St. Louis School on 3 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     C.M.P. No. 296 of 2023
                                            ----------
            Kartik Majhi and Anr.                                    ... ... Petitioners
                                             Versus
            St. Louis School, Tarbalidih and Ors.                  ... ... Respondents
                                                -------
            CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                                                -------
            For the Petitioner            : Mr. Atanu Banerjee, Advocate
            For the Respondents           : Ms. Shruti Shrestha, Advocate
                                      ----------------------------
        ORAL JUDGMENT

07/Dated: 03rd January, 2024 .

Learned counsel for the petitioners has submitted that since the list has been notified all of a sudden, as such, he is not ready with the brief, therefore, prayer for adjournment has been made.

Considering the said submission and also taking into consideration the interim order dated 12.05.2023, let this case be listed before the appropriate Bench having its roster on 10.01.2024.

(Sujit Narayan Prasad, J.) Saurabh/-

 
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