Dhurpati Devi @ Dropadi Devi And Anr vs Yogendra Bhagat And Ors
2024 Latest Caselaw 36 Jhar

Jharkhand High Court

Dhurpati Devi @ Dropadi Devi And Anr vs Yogendra Bhagat And Ors on 3 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     C.M.P. No. 419 of 2021
                                            ----------
            Dhurpati Devi @ Dropadi Devi and Anr.                    ... ... Petitioners
                                         Versus
            Yogendra Bhagat and Ors.                                 ... ... Respondents
                                          -------
            CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                                          -------
            For the Petitioner      : None
            For the Respondents     : Mr. Lukesh Kumar, Advocate
                                ----------------------------
        ORAL JUDGMENT

07/Dated: 03rd January, 2024 .

None appears for the petitioners.

However, Mr. Lukesh Kumar, learned counsel for the respondent(s) is present.

Since the list has been notified all of a sudden, as such, in order to give chance to the learned counsel for the petitioners, let this case be listed before the appropriate Bench having its roster.

(Sujit Narayan Prasad, J.) Saurabh/-