Bharat Prasad Singh vs The State Of Jharkhand And Others
2024 Latest Caselaw 1193 Jhar

Jharkhand High Court

Bharat Prasad Singh vs The State Of Jharkhand And Others on 6 February, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   W.P. (S) No. 300 of 2023

                  Bharat Prasad Singh                             ...      ...      Petitioner
                                          Versus
                 The State of Jharkhand and others ... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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04/06.02.2024 Learned counsel for the parties are present.

2. Learned counsel for the petitioner prays for and is allowed time till 27th February 2024 to file rejoinder to the counter affidavit.

3. Post this case on 5th March 2024.

4. Learned counsel for the parties are directed to file short synopsis of the case, list of dates and copies of the judgment which they seek to rely upon much prior to the next date of listing.

(Anubha Rawat Choudhary, J.) Binit