Citation : 2024 Latest Caselaw 1122 Jhar
Judgement Date : 5 February, 2024
1
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No. 838 of 2018
Md. Anis Akhtar ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 831 of 2018
Shankar Sahu ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 849 of 2018
Arshad Imam ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 858 of 2018
Md. Hasan Imam Firdaushy ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 76 of 2019
Sudhir Prasad ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 857 of 2018
Punam Sahay ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 867 of 2018
Subhashish Chatterjee ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 58 of 2019
Mrinalini Murmu ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 61 of 2019
Nirmal Singh ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 99 of 2019
Anwar Hussain ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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With
Cont. Case (Civil) No. 100 of 2019
Anand Kumar Sinha ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 157 of 2019
Vasudeva Das ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 62 of 2019
Kamlesh Kumar Sinha ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 66 of 2019
Niranjan Prasad ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 103 of 2019
Rajendra Kumar Prasad ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 161 of 2019
Ramesh Chandra Mahto ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 165 of 2019
Subhash Tudu ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 167 of 2019
Vishundeo Manjhi ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 173 of 2019
Banaras Singh ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 176 of 2019
Md. Kalim ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 180 of 2019
Rajesh Kumar Sharma ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 183 of 2019
Ajay Kumar Singh ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 208 of 2019
Arvind Kumar Pandey ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 216 of 2019
Harihar Prasad Burnwal ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 283 of 2019
Englesh Dubey ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 101 of 2019
Abdul Gaffar ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 142 of 2019
Satyendra Kumar Jha ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 205 of 2019
Shashi Kant Choubey ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 285 of 2019
Dilip Kumar Sinha ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 302 of 2019
Ram Kumar Sahu ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 340 of 2019
Giridhari Das ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 341 of 2019
Muneshwar Mahato ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 345 of 2019
Ram Kumar Dubey ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 347 of 2019
Akramul Haque & Another ..... Petitioners
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 375 of 2019
Ravindra Pathak ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 377 of 2019
Diwakar Prasad ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 453 of 2019
Birendra Kumar Tiwari ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 457 of 2019
Harihar Prasad Saha ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 461 of 2019
Probodh Kumar Mishra ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 966 of 2019
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Anil Kumar Rujmodak ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 976 of 2019
Surendra Nath Roy ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 1026 of 2019
Brahmadeo Pandey ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 1145 of 2019
Shakaldeo Prasad Yadav ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 516 of 2019
Dhaneshwar Yadav ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 519 of 2019
Uday Kumar Prasad ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 520 of 2019
Punni Kumari ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 522 of 2019
Deo Narayan Yadav ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 525 of 2019
Ajit Kumar Singh ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 527 of 2019
Renuka Kumari Pandey ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 705 of 2019
Anjleena Hansdak ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 804 of 2019
Rajendra Prasad Shukla ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 758 of 2019
Abdul Latif Ansari ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 767 of 2019
Sunil Kumar Roy ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 790 of 2019
Ram Kirshna Yadav ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 792 of 2019
Ganga Prasad ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 793 of 2019
Sahdeo Yadav ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 839 of 2019
Kuldeep Kumar Sen Gupta ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 903 of 2019
Mahendra Prasad Yadav ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 908 of 2019
Pradyot Kumar Mandal ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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With
Cont. Case (Civil) No. 950 of 2019
Jawahar Lal Mahto ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 953 of 2019
Shashi Bhushan Shaw ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 956 of 2019
Ajit Kumar Mandal ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 315 of 2020
Mithilesh Kumar Bhandari ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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Cont. Case (Civil) No. 441 of 2020
Prabhakar Mishra ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 486 of 2020
Kameshwar Pandey ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 541 of 2020
Shukdeo Sah ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 566 of 2020
Rajib Ranjan Singh ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
With
Cont. Case (Civil) No. 40 of 2021
Sanjeev Kumar Choudhary ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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Cont. Case (Civil) No. 191 of 2021
Mariuam Nisha Begum ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
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With
Cont. Case (Civil) No. 491 of 2021
Basant Prasad ..... Petitioner
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The State of Jharkhand & Others ..... Opposite Parties
With
Cont. Case (Civil) No. 951 of 2022
Binod Kumar ..... Petitioner
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The State of Jharkhand & Another ..... Opposite Parties
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CORAM HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioners: Mr. Saurabh Shekhar
For the O.Ps: Mr. Sreenu Garapati, S.C-III
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08/05.02.2024 All these contempt applications are being taken up together for
consideration with the consent of learned counsel for the parties.
All these contempt applications have been filed against the concerned
opposite parties alleging wilful disobedience and non-compliance of the
judgment dated 05.09.2018 passed by this Court in batch of writ petitions led by
W.P.(S) No. 921/2011 [Bal Mohan Prasad & Ors. Vs. State of Jharkhand & Ors.].
Learned counsel for the concerned opposite parties of the present batch
of contempt applications submit that the judgment dated 05.09.2018 passed by
this Court in batch of writ petitions led by W.P.(S) No. 921/2011 was challenged
by the State of Jharkhand by preferring batch of L.P.As led by L.P.A. No.
138/2019 (State of Jharkhand & Ors. Vs. Bal Mohan Prasad & Ors.). The said
L.P.As were finally allowed by learned Division Bench of this Court vide
judgment dated 19.01.2024, except the cases which have been mentioned in
paragraph 32 of the said judgment and the present petitioners do not come
under the purview of the said paragraph.
Having heard learned counsel for the parties and considering that L.P.A.
No. 138/2019 preferred by the State of Jharkhand challenging the judgment
dated 05.09.2018 passed by the writ Court in batch of writ petitions led by
W.P.(S) No. 921/2011, have been allowed by learned Division Bench, this Court
is of the view that no case of contempt is made out against the concerned
opposite parties.
The contempt proceeding against the concerned opposite parties is
hereby dropped.
All these contempt applications stand disposed of.
Satish/- (RAJESH SHANKAR, J)
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