Baleshwar Prasad Verma vs The State Of Jharkhand And Others
2024 Latest Caselaw 1051 Jhar

Jharkhand High Court

Baleshwar Prasad Verma vs The State Of Jharkhand And Others on 2 February, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

          IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W.P.(S) No. 4822 of 2018

Baleshwar Prasad Verma                                         .... Petitioner
                                Versus
The State of Jharkhand and others                            ... Respondents
                           ---------------

CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

For the Petitioner : Mr. Saurav Arun, Advocate : Mr. Deepak Kumar Dubey, Advocate For the Respondents : Mr. Priyadarshi, GP-VI

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Order No. 16/ Dated: 02nd February 2024

The learned counsel for the petitioner has referred to the judgment in W.P.(S) No. 4682 of 2021 titled "Babita Kumari and others Vs. State of Jharkhand and others".

2. Post this matter on 05th February 2024.

(Shree Chandrashekhar, A.C.J.)

(Anubha Rawat Choudhary, J.) Pankaj-