Citation : 2024 Latest Caselaw 7603 Jhar
Judgement Date : 1 August, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W. P. (L). No. 678 of 2022
....
Central Coalfields Ltd. having its office at Darbhanga House, Ranchi ......Petitioner Versus
1. Deputy Chief Labour Commissioner (C), Dhanbad and Appellate Authority under Payment of Gratuity Act, Dhanbad
2. Assistant Labour Commissioner (C), Hazaribagh
3. Lal Mohan Ganjhu ...... Respondents
-----
CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
-----
For the Petitioner : Mr. Amit Kumar Sinha, Advocate For the Resp. No. 3 : Mr. Manindra Kumar Sinha, Advocate For the Resp. Nos. 1 and 2 : Mr. Prabhat Kumar Sinha, Advocate ......
07/01.08.2024 On the request made by the learned counsel for both the sides, put up this case on 16.08.2024.
2. In the meantime, both the parties may file latest judgments of the Hon'ble Supreme Court, if any.
(Sanjay Prasad, J.) Kamlesh/
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!