Arun Kumar Singh @ Arun Singh & ... vs The State Of Jharkhand
2023 Latest Caselaw 4032 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Criminal Appeal (DB) No. 1476 of 2022
        Arun Kumar Singh @ Arun Singh & Others        --- --- Appellants

                                        Versus
        The State of Jharkhand                               --- --- Respondent
                                               .......

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE NAVNEET KUMAR

For the Appellants : Mr. Rishi Pallava, Advocate For the State : Mr. Vineet Kr. Vashistha, Spl.P.P.

Order No.05/ Dated 17th October, 2023

Learned Spl.P.P. representing the State has sought for time to file objection in view of the judgment rendered by the Hon'ble Supreme Court in the case of Somesh Chaurasia Vrs. State of M.P. & Anr. reported in 2021 SCC OnLine SC 480.

Let him file the objection on or before the next date. List this case on 07.12.2023.

(Sujit Narayan Prasad, J.)

(Navneet Kumar, J.) A.Mohanty