Suman Ekka vs The State Of Jharkhand & Others
2023 Latest Caselaw 3962 Jhar

Citation : 2023 Latest Caselaw 3962 Jhar
Judgement Date : 13 October, 2023

Jharkhand High Court

Suman Ekka vs The State Of Jharkhand & Others on 13 October, 2023

          IN THE HIGH COURT OF JHARKHAND AT RANCHI

                        W. P. (S) No. 2644 of 2014

 Suman Ekka                                            ...         ...     Petitioner
                      Versus
 The State of Jharkhand & Others                 ...        ...          Respondents
                        ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

08/13.10.2023

1. Learned counsel for the petitioner is present.

2. Nobody appears on behalf of the respondents.

3. Learned counsel for the petitioner submits that the matter be posted on 10.11.2023 and he shall file a short synopsis, list of dates, applicable provisions of law, and the judgments on which he seeks to rely. The needful be done by 04.11.2023.

4. Post this case on 10.11.2023 under the heading for 'Final Disposal'.

(Anubha Rawat Choudhary, J.) Mukul

Download the LatestLaws.com Mobile App