Citation : 2023 Latest Caselaw 3960 Jhar
Judgement Date : 13 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W. P. (S) No. 6497 of 2016
Police-724-Aounkar Kumar Om ... ... Petitioner
Versus
The State of Jharkhand & Others ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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05/13.10.2023
1. Learned counsels for the parties are present.
2. Learned counsels for the parties submit that the pleadings are complete and they shall file a short synopsis, list of dates, applicable provisions of law, and the judgments on which they seek to rely.
3. The needful be done by 04.11.2023.
4. Post this case on 10.11.2023 under the heading for 'Final Disposal'.
(Anubha Rawat Choudhary, J.) Mukul
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