Saibal Sinha vs Uma @ Joya Paul
2023 Latest Caselaw 3749 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 Cr. Revision No. 952 of 2018
      Saibal Sinha                               ......         Petitioner
                             Versus
      Uma @ Joya Paul                              .......     Opp. Party
                                with
                 Cr. Revision No. 1434 of 2018
      Uma Paul @ Jaya Paul @ Uma @ Joya Paul @ Kumari Uma Paul
                                         ......            Petitioner
                         Versus
      Saibal Sinha                          ....... Opp. Party
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mrs. J. Mazumdar, Advocate (Cr. Rev.952/18) : Mr. Deepak Sahu, Advocate (Cr. Rev.1434/18) For the O.P. : Mrs. J. Mazumdar, Advocate (Cr. Rev.1434/18) : Mr. Deepak, Advocate (Cr. Rev.952/18)

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th 16/Dated: 05 October, 2023

It is submitted by the learned counsel appearing for the petitioner that the petitioner is regularly paying Rs.8,000/- per month to the O.P. No.2.

Under the circumstances, the petitioner is directed to file the statements of payment made by him to the O.P. No.2 till date and also his assets and liabilities on an affidavit in the light of the judgment reported in (2021) 2 SCC 324 (Rajneesh Vs. Neha and Another).

The petitioner shall also file his Pay Slip for working in HSBC Bank and also the Income Tax Return for the relevant period.

Put up this case on 30.11.2023.

(Sanjay Prasad, J.) Saket/-