Krishna Nand Tripathi vs Alok Chaurasiya
2023 Latest Caselaw 2119 Jhar

IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                E.P. No. 2 of 2020
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Krishna Nand Tripathi ... Petitioner Versus Alok Chaurasiya ... Respondent

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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

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For the Petitioner : Mr. Salman Khurshid, Sr. Advocate : Mr. Mahesh Tewari, Advocate : Ms. Azra Rehman, Advocate : Mr. Abhishek Kr. Dubey, Advocate : Mr. Ankur Anand, Advocate For the Respondent : Mr. V.P. Singh, Sr. Advocate : Mr. Arun Kumar, Advocate : Mrs. Bandana Kr. Sinha, Advocate : Mr. B.R. Rochan, Advocate

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Order No.52 Dated- 19.05.2023

Heard the reply on the point of law submitted by the learned senior counsel appearing for the election petitioner in full.

The Judgment is reserved.

(Anil Kumar Choudhary, J.) Sonu-Gunjan/