Dinesh Kumar vs The State Of Jharkhand And Anr
2023 Latest Caselaw 2044 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     (Criminal Appellate Jurisdiction)

                      Acquittal Appeal No. 18 of 2022

Dinesh Kumar                                                 .... Appellant
                                     Versus
The State of Jharkhand and Anr.                            ... Respondents
                             ---------------

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

For the Appellant : Mr. Akshay Kumar, Advocate For the State : Mr. Shailendra Kumar Tiwari, Spl. PP

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Order No. 02/ Dated: 10th May 2023

Mr. Shailendra Kumar Tiwari, the learned Spl. PP has informed the Court that Acquittal Appeal No. 40 of 2023 has been filed against the judgment of acquittal passed in S.T. No. 56 of 2021 & S.T. No. 57A of 2021 and S.T. No. 167 of 2022 (the trial of S.T. Case No. 57A/2021 and 167 of 2022 amalgamated).

Post this matter tomorrow i.e. on 11 th May 2023 along with Acquittal Appeal No. 40 of 2023.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.) Tanuj/-