M/S Ativeer Cold Storage Pvt. Ltd. ... vs Universal Sompo General ...
2023 Latest Caselaw 2043 Jhar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Commercial Appeal No. 23 of 2020

M/s Ativeer Cold Storage Pvt. Ltd. through its authorised signatory
Sri Praveen Kumar Jain and Anr.                     ......Appellants
                                Versus
Universal Sompo General Insurance Company Ltd. and Anr.
                                                    ..... Respondents
                             ---------------

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

For the Appellants : Mr. Vibhor Mayank, Advocate For the Resp. No.2 : Mr. Hemant Jain, Advocate

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Order No. 06/ Dated: 10th May 2023

Mr. Vibhor Mayank, the learned counsel for the appellants states that the Insurance Company has also preferred Commercial Appeal No. 1 of 2021 against the judgment in Original Suit No. 4 of 2018 which is posted for hearing on 11th May 2023.

Post this matter along with Commercial Appeal No. 1 of 2021 on 11th May 2023.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.) Tanuj/-