Citation : 2023 Latest Caselaw 1961 Jhar
Judgement Date : 5 May, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P No. 376 of 2023
Electrosteel Steel Limited ... ... Petitioner
Versus
Ispat Carriers Private Limited ... ... Opp. Party
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioner : Mr. Indrajit Sinha, Advocate : Mr. Bibhash Sinha, Advocate For the Respondents : Mr. Rishi Pallav, Advocate
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02/05.05.2023 Learned counsel for the parties are present.
2. Learned counsel for the petitioner has submitted that the learned court below has proceeded in the matter and the next date in the matter is 12.05.2023 and the respondent has already prayed for issuance of writ of attachment of the sinter plant of the petitioner and therefore, they are seeking interim relief from this Court.
3. Learned counsel for the respondent has submitted that they shall file counter-affidavit on 09.05.2023 and the matter can be posted for hearing on 11.05.2023.
4. Post this case on 11.05.2023 at 2.15 p.m. as the first case.
5. Learned counsel for the parties are directed to file their short synopsis, list of dates and the judgments on which they seek to rely upon latest by 10.05.2023.
(Anubha Rawat Choudhary, J.) Saurav/
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