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Raj Kishore Singh vs State Of Jharkhand
2023 Latest Caselaw 1907 Jhar

Citation : 2023 Latest Caselaw 1907 Jhar
Judgement Date : 3 May, 2023

Jharkhand High Court
Raj Kishore Singh vs State Of Jharkhand on 3 May, 2023
                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            Cont. Case (Civil) No. 828 of 2021

                  Raj Kishore Singh, aged about 77 years, son of late Sushilanand
                  Singh, resident of Qr. No. L 37/B, Railway Colony, P.O. and P.S.
                  Chutia, District Ranchi                    ...     ...     Petitioner
                                           Versus
                  1. State of Jharkhand
                  2. Mr. Shyam Kishore, son of not known to the petitioner,
                     Administrator, Bihar State Road Transport Corporation, Pariwahan
                     Bhavan, Birchand Patel Marg, Patna, P.O. GPO, P.S. Sadar,
                     District Patna, Bihar
                  3. Mr. Annu Kumar, Son of not known to the petitioner, Finance
                     Advisor cum Chief Accounts Officer, Bihar State Road Transport
                     Corporation, Pariwahan Bhavan, Birchand Patel Marg, Patna, P.O.
                     GPO, P.S. Sadar, District Patna, Bihar        ...        ...
                     Opp. Parties
                                           ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner : Mr. Ashutosh Mishra, Advocate For the Opp. Party No.2&3: Mr. Pankaj Kumar, Advocate

---

06/03.05.2023 Learned counsel for the parties are present.

2. This contempt petition has been filed for alleged non- compliance of judgment and order dated 23.11.2020 passed in W.P.(S). No.5425 of 2019.

3. Learned counsel for the petitioner submits that the order has been complied and he has no surviving grievance.

4. Accordingly, the present contempt petition is hereby dropped.

(Anubha Rawat Choudhary, J.) Saurav/

 
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