Ushman Mian vs The State Of Jharkhand & Ors
2023 Latest Caselaw 1387 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 L.P.A. No.358 of 2018
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Ushman Mian .... .... Appellant Versus

The State of Jharkhand & Ors. .... .... Respondents

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Appellant : Mr. Atanu Banerjee, Advocate : Mr. Durga C. Mishra, Advocate For the State : Mr. Ratnesh Kumar, Advocate For the Private Respondents : Mr. Onkar Nath Tiwary, Adv.

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10/Dated: 28.03.2023

Learned counsel appearing for the private respondents has relied

upon the certain judgments.

Mr. Atanu Banerjee, learned counsel appearing for the appellant

has submitted that he has not gone through the aforesaid judgments.

Considering the same, let this matter be listed on 03.04.2023.

(Sujit Narayan Prasad, J.)

(Subhash Chand, J.)

Rohit/-