Citation : 2023 Latest Caselaw 1276 Jhar
Judgement Date : 22 March, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 5845 of 2012
Judhistir Bauri and Ors. ... ... Petitioners
Versus
State of Jharkhand and Ors. ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Petitioners : Mr. Sarju Prasad, Advocate For the Respondents : Mr. Ayush Aditya, Advocate
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15/22.03.2023 Learned counsel for the parties are present.
2. Learned counsel for the petitioners Mr. Sarju Prasad, submits that he has been engaged in the present case today itself and accordingly, he prays that the matter be posted on 27.03.2023.
3. Learned counsel for the parties submit that the case is otherwise ready for final disposal.
4. Post this case for final disposal on 27.03.2023 to be taken up at 1 p.m.
5. At this, learned counsel for the parties have jointly submitted that they will give list of dates, short synopsis of arguments and the judgments on which they seek to rely upon, by 24.03.2023.
(Anubha Rawat Choudhary, J.) Saurav/
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