Dr. Tasleem Arif & Others vs The State Of Jharkhand & Others
2023 Latest Caselaw 1065 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W. P. (S) No. 4245 of 2018
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Dr. Tasleem Arif & Others ... ... Petitioners Versus The State of Jharkhand & Others ... ... Respondents

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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY

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For the Petitioners : Mr. Indrajit Sinha, Advocate : Mt. Shubhashis Rasik Soren, Advocate For the Respondents-State : Ms. Pinky Tiwari, AC to AG For the Respondent No. 4: Mr. Sanjoy Piprawal, Advocate For the Respondent No. 6: Mr. Amaresh Kumar, Advocate For the Respondent No. 7-10: Mr. Dr. A. K. Singh, Advocate For the Respondent No. 12: Mr. Bhawesh Kumar, Advocate

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Oral Order Order No. 33/Dated 2nd March, 2023

Learned counsel for the petitioners submits date chart, written notes and compilation of judgment at the bar.

List this case on 06.04.2023.

(S. K. Mishra, C.J.)

(Rongon Mukhopadhyay, J.)

R. Shekhar/Alok