Samsuddin @ Muswa vs The State Of Jharkhand
2023 Latest Caselaw 2191 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  Cr. Revision No. 1368 of 2015

              Samsuddin @ Muswa                    ---        ---  Petitioner
                                            Versus
              The State of Jharkhand               ---        ---  Opp. Party
                                                  ---

CORAM: Hon'ble Mr. Justice Ambuj Nath

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For the Petitioner: Mr. Lakhan Chandra Roy, Advocate For the O.P-State: A.P.P.

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03 / 16.06.2023 The impugned judgment dated 02.09.2015 passed in Cr. Appeal No. 136/2015 was delivered by the undersigned in the capacity of the Sessions Judge, Dhanbad.

Let this case go out of my list, so as to be listed before an appropriate Bench after permission of Hon'ble the Chief Justice.

(Ambuj Nath, J)

Ranjeet/