Citation : 2023 Latest Caselaw 77 Jhar
Judgement Date : 3 January, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 146 of 2019
Prem Ranjan and others ..... .... Appellants
Versus
Jharkhand State Staff Selection Commission and others
.... .... Respondents
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellants : Ms. Rinki Kumari, Advocate For the Respondents : Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate
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rd Order No.17/Dated: 3 January 2023 Ms. Rinki Kumari, the learned vice counsel appears in this matter and seeks adjournment on the ground of unavailability of Mr. Anil Kumar Sinha, the learned senior counsel.
Mr. Sanjoy Piprawall, the learned counsel appears for the Jharkhand State Staff Selection Commission.
On her request, post this matter on 24th January 2023. The learned vice counsel undertakes that she would prepare short synopsis and list of dates and file compilation of judgments, if any, before the next date of hearing.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.)
RKM/
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