Citation : 2023 Latest Caselaw 75 Jhar
Judgement Date : 3 January, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 182 of 2018
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Nandini @ Nandani Mallick & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioners : Mr. Piyush, Advocate
For the State : Addl.P.P.
For the Opp. Party No. 2 : Mrs. J.K. Mazumdar, Advocate
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Order No. 04: Dated: 3rd January, 2023 Learned counsel for the parties is present. This case is listed after 2018, let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within two weeks from the date of receipt of a copy of this order.
Put up this case on 25.01.2023.
Let this order be communicated either through the FAX or Email.
(Navneet Kumar, J.) MM
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