The State Of Jharkhand vs Markas Dahanga And Ors
2023 Latest Caselaw 963 Jhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          D. Ref. (DB) No. 1 of 2023
      The State of Jharkhand                       .......               Appellant
                            Versus
      Markas Dahanga and Ors.                 .......       Respondent
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Appellant : Mr. Vishwanath Roy, S.P.P

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th 2/Dated: 27 February, 2023

Office is to report as to whether any appeal has been filed by the

convict in connection with the judgment of conviction dated 13.02.2023

passed by learned Sessions Judge, Chaibasa in Sessions Trial No.229 of

2022.

Let this matter be posted day after tomorrow i.e. on 01.03.2023 with

the report.

(Sujit Narayan Prasad, J.)

(Subhash Chand, J.)

Saket/-