Citation : 2023 Latest Caselaw 957 Jhar
Judgement Date : 27 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(T) No. 1481 of 2018
M/s TCI Freight (A Unit of M/s Transport Corporation of India Limited)
--- --- Petitioner
Versus
The State of Jharkhand & others --- --- Respondents
.......
CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MR. JUSTICE DEEPAK ROSHAN
For the Petitioner : Mr. N.K. Pasari, Advocate For the Respondent : Mr. Amitesh Kr. Geasen, A.C to A.A.G-1A
12/27.02.2023 Learned counsel for the petitioner relying upon a decision rendered by this Court in W.P.(T) No. 2549 of 2019 and analogous case vide judgment dated 06.02.2023 submits that the instant matter is covered by the said judgment.
Learned counsel for the respondent seeks short time to go through the judgment.
Let the case appear in the week of 13.03.2023.
(Aparesh Kumar Singh, J.)
(Deepak Roshan, J.) A.Mohanty
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