Yogendra Tiwari & Another vs Rajiv Arun Ekka
2023 Latest Caselaw 748 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Cont. Case (Civil) No. 694 of 2020
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Yogendra Tiwari & Another .... ... Petitioners Versus Rajiv Arun Ekka, son of unknown, the Secretary Department of Home, Govt. of Jharkhand & Others.

                                                  ...     ...     Opp. Parties
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CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner : Mr. Gaurav Abhishek, Advocate For the O.P.-State : Mr. Sharad Kaushal, AC to AAG-III

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Order No. 14/Dated 10th February, 2023

Reference may be made to the order dated

09.12.2022.

Learned counsel appearing for the opposite party-

State, has submitted that S.L.P. has been filed against the

judgment dated 18.10.2022 passed in L.P.A. No.69 of 2021

but as yet the instruction regarding status of the S.L.P. is

not available and, therefore, adjournment for today has

been sought for.

Considering the same, let this matter be posted on

17.02.2023.

(Sujit Narayan Prasad, J.) Birendra/