Smt. Kulsum Bibi vs Azizul Hussain
2023 Latest Caselaw 652 Jhar

               IN     THE HIGH COURT OF JHARKHAND AT RANCHI
                                    S.A. No. 70 of 1996(R)
               Smt. Kulsum Bibi                             .....   ...    Appellant
                                          Versus
               Azizul Hussain                              .....    ...   Respondent
                              --------

CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Appellant : Mr. K.K. Ambastha, Advocate. For the Respondent : Mr. S.N. Das, Advocate.

                               :       Mr. Md. Hatim, Advocate.
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23/ 07.02.2023      Mr. K.K. Ambastha, learned counsel appearing for the

appellant submits that he will provide the typed copy of the trial court judgment by 14.02.2023.

Let this matter appear on 15.02.2023 under the same heading.

(Sanjay Kumar Dwivedi, J.) Amitesh/-