Central Coalfields Limited vs M/S. Rajdhani Carriers Private ...
2023 Latest Caselaw 645 Jhar

Citation : 2023 Latest Caselaw 645 Jhar
Judgement Date : 7 February, 2023

Jharkhand High Court

Central Coalfields Limited vs M/S. Rajdhani Carriers Private ... on 7 February, 2023

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Arbitration Appeal No. 12 of 2012
            Central Coalfields Limited       ...  ...   ...    ...  Appellant
                               Versus
            M/s. Rajdhani Carriers Private Limited      ...      ...    Respondent
                               ---------

CORAM : HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant: Mr. Amit Kumar Das, Advocate For the Respondent: Mr. Pandey Neeraj Rai, Advocate Mr. Akchansh Kishore, Advocate

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11/Dated: 07.02.2023

1) Heard the learned counsels appearing for the parties.

2) Arguments concluded.

3) Put up this case on 05.04.2023 under the heading 'For Judgment'.

(Anubha Rawat Choudhary, J) Manoj/

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