Citation : 2023 Latest Caselaw 626 Jhar
Judgement Date : 6 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Tax Appeal No. 3 of 2021
With
Tax Appeal No. 4 of 2021
The Principal Commissioner of Income Tax (Central), Patna
--- --- Appellant (both cases)
Versus
1. Kanchan Arya
2. Pawan Kumar Arya --- --- Respondents (both cases)
---
CORAM: Hon'ble the Acting Chief Justice Hon'ble Mr. Justice Deepak Roshan
---
For the Appellant : Mr. R.N. Sahay, Sr. Standing Counsel For the Respondents : Mr. Biren Poddar, Sr. Adv.
Ms. Rakhi Sharma, Adv.
11/06.02.2023 Learned Senior Counsel for the respondents submits that the issue is under consideration before the Hon'ble Supreme Court in Civil Appeal No.6580/2021 and analogous cases in which the arguments have been concluded on 2nd February 2023 and the judgment is reserved. Therefore, these matters may come up after four weeks.
Learned counsel for the Department also agrees to the request. Accordingly, let these matters appear in the week of 13 th March 2023.
(Aparesh Kumar Singh, A.C.J.)
(Deepak Roshan, J.) Shamim/
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