Mamta Devi vs Sanjay Kumar
2023 Latest Caselaw 576 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    First Appeal No. 09 of 2023

              Mamta Devi                              ---            ---   Appellant
                                                Versus
              Sanjay Kumar                            ---            ---   Respondent
                                 ---

CORAM: Hon'ble The Acting Chief Justice Hon'ble Mr. Justice Deepak Roshan

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For the Appellant: Mr. Lukesh Kumar, Advocate

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04 / 02.02.2023 Learned counsel for the appellant undertakes to remove the surviving defects during course of the day. Office to verify.

Issue notice on the Respondent both on I.A. No. 1023/2023 seeking stay of the operation of the impugned judgment and decree and also on the main Memo of Appeal under registered cover with A/D and speed post, for which requisites be filed within one week failing which this appeal shall stand dismissed without further reference to the Bench. Office to track the speed post-delivery.

(Aparesh Kumar Singh, A.C.J)

(Deepak Roshan, J) Ranjeet/