Citation : 2023 Latest Caselaw 570 Jhar
Judgement Date : 2 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Revision No. 1310 of 2015
---------
Pinkal Hari @ Pinkal Hadi ... Petitioner Versus The State of Jharkhand & Anr. ... Opposite Parties
CORAM : HON'BLE MR. JUSTICE AMBUJ NATH
---------
For the Petitioner : Mrs. Jasvindar Mazumdar, Advocate For the State : A.P.P.
---------
07/02.02.2023.
This criminal revision application has been filed against the judgment delivered by me in the capacity as Sessions Judge, Dhanbad.
Let this case go out of my list so as to be listed before an appropriate Bench after taking permission of Hon'ble the Acting Chief Justice.
(Ambuj Nath, J.) Jay/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!