Citation : 2023 Latest Caselaw 538 Jhar
Judgement Date : 1 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 61 of 2022
Central University of Jharkhand and another .... Appellants
Versus
Kumar Pankaj Anand and others .... Respondents
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellants : Mr. Manoj Tandon, Advocate For the Respondents : Mr. Indrajit Sinha, Advocate
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Order No.08/Dated: 1st February 2023 On account of paucity of time, this matter could not be heard today.
Post this matter on 20th February 2023. The learned counsels appearing for the parties undertake to file written notes of argument and compilation of judgment, if any, before the next date of hearing.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.)
RKM/
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