Dr. Umeshwar Sharma & Ors vs The State Of Jharkhand & Ors
2023 Latest Caselaw 4464 Jhar

Jharkhand High Court

Dr. Umeshwar Sharma & Ors vs The State Of Jharkhand & Ors on 7 December, 2023

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   W.P.(S) No.5624 of 2021
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Dr. Umeshwar Sharma & Ors. .... .... Petitioners Versus

The State of Jharkhand & Ors. .... .... Respondents

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioners : Mr. Krishna Shankar, Adv. For the State : Mr. Aman Kumar, Ac to GP-I

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05/Dated: 07.12.2023

In course of argument, learned counsel appearing for the State

has submitted that recently the Hon'ble Apex Court has decided the

issue in hand. Hence, he has sought for time to go through the said

judgment.

Considering the said submission, list this matter on 20.12.2023

under the heading 'For Admission' before the appropriate Bench.

(Sujit Narayan Prasad, J.)

Rohit/-