M/S Ncc Ltd. (Formerly Known As ... vs State Of Jharkhand
2023 Latest Caselaw 4433 Jhar

Jharkhand High Court

M/S Ncc Ltd. (Formerly Known As ... vs State Of Jharkhand on 5 December, 2023

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar, Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               Commercial Appeal No. 04 of 2020

 M/s NCC Ltd. (formerly known as Nagarjuna Construction Company Ltd.), a
 company incorporated and registered under the Companies Act, 1956, having its
 registered office at NCC House, Madhapur, Hyderabad, 500081, through its
 authorized signatory V Ramamurthy, son of Late V.N. Deekshitulu, aged about
 53 years, resident of Flat No.G-05, Sri Ram Sai Apartments, LIC Colony, P.O. &
 P.S. Saidabadad, District Hyderabad, Telangana
                            ...          ... Claimant/Opposite Party/ Appellant
                                        Versus
 State of Jharkhand, through Executive Engineer, Water Ways Division, Chaibasa,
 Water Resource Department, Chaibasa, P.O. & P.S. Chaibasa, District Seraikela
 Kharsawan                       ...        ... Respondent/Applicant/ Respondent
                                        ---

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Vibhor Mayank, Advocate For the Respondent : Mr. Gaurav Raj, AC to AAG - II

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th Order No. 16/ Dated: 05 December 2023

Judgment is pronounced in the open Court.

2. Commercial Appeal No. 04 of 2020 is allowed in terms of the judgment.

3. Let the signed judgment be kept in the original file.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Saurav/-