Sanoj Kumar vs State Of Jharkhand
2023 Latest Caselaw 3300 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               W.P. (Cr.) No. 253 of 2023
               Sanoj Kumar                                ... Petitioner
                                          -Versus-
               State of Jharkhand                         ... Respondent
                                                -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

               For the Petitioner      : None
               For the State           : Mr. Binit Chandra, A.C. to A.A.G.-II
                                                -----

07/31.08.2023       On repeated calls, nobody has responded on behalf of the petitioner.

2. It appears that stay is operating and the matter before the learned

court was placed for judgment.

3. Mr. Chandra, learned counsel for the State is present.

4. With a view to provide one more opportunity to the petitioner, let this

matter appear tomorrow (01.09.2023).

(Sanjay Kumar Dwivedi, J.) Ajay/