Raghunath Yadav & Others vs Sukhdeo Mahto & Others
2023 Latest Caselaw 3274 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Second Appeal No. 153 of 2006
               Raghunath Yadav & others                           ... Appellants
                                           -Versus-
               Sukhdeo Mahto & others                             ... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Appellants : Mr. Ashok Kumar, Advocate For the Respondents : Mr. Vidhan Kumar Singh, Advocate

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16/30.08.2023 This is a disposed of second appeal.

2. It appears that inadvertently the name of appellant no.10- Sohbatia

has not been typed in the array of the appellants in the judgment dated

28.02.2023.

3. Let the name of appellant no.10-Sohbatia, D/o Batan Mahto be

inserted therein.

4. The judgment dated 28.02.2023 is modified to the above extent.

5. Let this order be treated as part of the said judgment.

(Sanjay Kumar Dwivedi, J.) Ajay/