Citation : 2023 Latest Caselaw 3151 Jhar
Judgement Date : 24 August, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (DB) No. 1019 of 2023
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Binod Singh @ Binod Kumar @ Binod Kumar Singh ....... Appellant Versus The State of Jharkhand ....... Respondent
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Appellant : Mr. Jitendra Shankar Singh, Advocate For the Respondent : Mr. Sanjay Kr. Srivastava, APP For the Informant : Mr. T.N. Verma, Advocate Mr. Shekhar Singh, Advocate
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th 05/Dated: 24 August, 2023
It has been submitted that one another criminal appeal being Cr. Appeal (DB) No. 1129 of 2023 arises out of the same judgment of conviction, as such, the same may be tagged with the instant appeal.
Considering the same, let this case be listed along with Cr. Appeal (DB) No. 1129 of 2023.
Heard the learned counsel for the parties.
Admit.
Mr. Sanjay Kumar Srivastava, learned APP waives notice on behalf of the respondent-State.
Call for the Lower Court Record from the court concerned.
(Sujit Narayan Prasad, J.)
(Navneet Kumar, J.)
Saurabh/-
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