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For The vs Unknown
2023 Latest Caselaw 2999 Jhar

Citation : 2023 Latest Caselaw 2999 Jhar
Judgement Date : 18 August, 2023

Jharkhand High Court

For The vs Unknown on 18 August, 2023

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Cr. Appeal (SJ) No.475 of 2005
                             With
                   Cr. Appeal (SJ) No.487 of 2005
                                  --------

CORAM : HON'BLE MR. JUSTICE DEEPAK ROSHAN

-------

For the Appellant :Mr. Jitendra S. Singh, Adv.

Mr. K. K. Mishra, Adv.

For the Res-Sate :Mr. Azeem Uddin, APP Mr. J. Pandey, APP

-------

05/18.08.2023 Heard learned counsel for the parties.

Put up this case on 04.09.2023 under the heading "For Judgment".

(Deepak Roshan, J.) Fahim/-

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For The vs Unknown
2023 Latest Caselaw 2999 Jhar

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For The vs Unknown2023 Latest Caselaw 2999 Jhar

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

For The vs Unknown
2023 Latest Caselaw 2999 Jhar