Krishna Mohan Ram & Ors vs The State Of Jharkhand & Ors
2023 Latest Caselaw 2919 Jhar

Citation : 2023 Latest Caselaw 2919 Jhar
Judgement Date : 16 August, 2023

Jharkhand High Court

Krishna Mohan Ram & Ors vs The State Of Jharkhand & Ors on 16 August, 2023

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 5391 of 2021
     Krishna Mohan Ram & Ors.                 .... .... Petitioners
                                    Versus
     The State of Jharkhand & Ors.            .... ...        Respondents
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CORAM : HON'BLE DR. JUSTICE S.N. PATHAK

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For the Petitioners : Mr. A.K.Sahani, Advocate For the Resp-State : Ms. Divya, AC to SC-III

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5/ 16.08.2023 Put up this case on 04.09.2023 to enable the learned counsel for the petitioner to bring on record the judgment dated 15.5.2023 passed in W.P.(S) No. 4104 of 2020, by way of affidavit.

(Dr. S. N. Pathak, J.) R.Kr.

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