Sanjay Yadav vs The State Of Jharkhand Through
2023 Latest Caselaw 2714 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(PIL) No. 3187 of 2022
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                   Sanjay Yadav                        ...   Petitioner
                                               Versus
                   The State of Jharkhand through
                   Chief Secretary & Others            ...   Respondents
                                            ----

                   CORAM :     SRI SANJAYA KUMAR MISHRA, C.J.
                               SRI ANANDA SEN, J.

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For the Petitioner : Mr. Baleshwar Yadav, Advocate For the Respondents : Mr. Piyush Chitresh, AC to AG

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04/ 08.08.2023 Learned counsel for the petitioner is directed to go through the Jharkhand High Court (Public Interest Litigation) Rules, 2010 and the ratio decided by the Hon'ble Supreme Court in the case of State of Jharkhand versus Shiv Shankar Sharma reported in (2022) SCC OnLine SC 1541 and apprise this Court about the credentials of the petitioner in line with the aforesaid provisions / judgment.

Let this matter be listed on 19th September, 2023.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) Kumar/Cp-01