Citation : 2023 Latest Caselaw 1508 Jhar
Judgement Date : 5 April, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Death Reference (DB)No. 01 of 2020
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The State of Jharkhand ... ... Appellant Versus Sanjay Yadav & Anr. ... ... Respondents with Criminal Appeal (DB) No. 337 of 2020
Sanjay Yadav & Anr. ... ... Appellants Versus The State of Jharkhand ... ... Respondent
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the State : Mr. Pankaj Kumar, PP For the Convicts : Mr. B.M.Tripathi, Sr. Advocate;
Mr. Naveen Kumar Jaiswal, Advocate
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th Order No. 04/ Dated: 5 April 2023 Pursuant to the order dated 13th March 2023, Mr. Pankaj Kumar, the learned Public Prosecutor has prepared paper-book of the lower Court records and compilation of judgments and tendered in the Court with advance copy supplied thereof to the learned counsel for the respondents.
Taken on record.
Mr. Naveen Kumar Jaiswal, the learned counsel for the respondents has also prepared short synopsis and written notes of arguments.
Taken on record.
Post these matters under the heading "Final Disposal" on 17 th April 2023.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) SB/KNR
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