Citation : 2022 Latest Caselaw 3826 Jhar
Judgement Date : 20 September, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Civil Appellate Jurisdiction)
FA No. 341 of 2017
Ashok Dutta @ Ashok Kumar Dutta and Another ......Appellants
Versus
Kabita Khan and Others ..... Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
For the Appellants : Mrs. Jasvindar Mazumdar, Advocate For the Respondents : Mr. Gaurav Abhishek, Advocate
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Order No. 11 /Dated: 20th September 2022
On a request jointly made by the learned counsels for the parties, post this matter on 17th October 2022.
Before the next date of hearing, the learned counsels for the parties shall file short notes of arguments and provide compilation of judgments, if any.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) RKM/Tanuj
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