Mantu Dangi & Ors vs Shukhdeo Barai & Ors
2022 Latest Caselaw 3602 Jhar

Citation : 2022 Latest Caselaw 3602 Jhar
Judgement Date : 8 September, 2022

Jharkhand High Court

Mantu Dangi & Ors vs Shukhdeo Barai & Ors on 8 September, 2022

             IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                          S.A. No. 144 of 2018

           Mantu Dangi & Ors.                                          .... APPELLANTS

                                            -VERSUS-
          Shukhdeo Barai & Ors.                                        ...RESPONDENTS

          CORAM: THE HON'BLE MR. JUSTICE DR. S.N.PATHAK

                                              --------

06/ 08.09.2022 In view of office note, let the certified copies of Trial Court Judgment,

Trial Court Decree and certified copy of judgment of Civil Appeal No. 21 of

2011 be sent to the Court concerned for making necessary corrections.

For removing the other defects, further 12 weeks' time is granted to the

appellants.

List this case thereafter.

(Dr. S.N. Pathak, J.) kunal/-

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