Ashutosh Kr. Singh And Ors vs Life Insurance Corporation Of ...
2022 Latest Caselaw 4336 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  W.P.(S) No. 2559 of 2010

                 Ashutosh Kr. Singh and Ors.                  ...  ...  Petitioners
                                          Versus
                 Life Insurance Corporation of India and Ors.
                                                       ...       ...   Respondents
                                          ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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                 For the Petitioners     : Mrs. Bandana Kumari Sinha, Advocate
                                           Mrs. Rashmi Kumari, Advocate
                 For the Respondents     :
                                         ---
15/21.10.2022          Learned counsel for the petitioners submits that this case has to

be argued by Mr. V.P. Singh, Senior Advocate and she submits that the matter may be posted on 18.11.2022 under the heading for 'Final Disposal'.

2. Learned counsel for the respondents has no objection to the prayer made.

3. Considering the submissions made, the matter is adjourned and directed to be posted under the heading for 'Final Disposal' on 18.11.2022. The parties shall file their list of dates, synopsis of argument and the judgment on which they seek to rely much prior to the next date.

(Anubha Rawat Choudhary, J.) Saurav