Pradeep Kumar Agarwal vs The State Of Jharkhand
2022 Latest Caselaw 4322 Jhar

              IN         THE HIGH COURT OF JHARKHAND AT RANCHI
                                     Cr.M.P. No. 598 of 2022
              Pradeep Kumar Agarwal
              @ Pradip Agarwal                                  .....   ...     Petitioner
                                            Versus
              The State of Jharkhand                            .....   ...     Opposite Party
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. R.S. Mazumdar, Sr. Advocate.

                           :        Mr. Nishant Roy, Advocate.
      For the State        :        Mrs. Priya Shrestha, Spl.P.P.
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07/ 20.10.2022 Mrs. Priya Shrestha, learned Spl.P.P. appearing for the State submits that she will examine the judgments, relied by learned senior counsel appearing for the petitioner and assist the court on the next date of listing.

Let this matter appear on 09.02.2023. Interim order, granted earlier, shall remain in force till the next date of listing.

(Sanjay Kumar Dwivedi, J.) Amitesh/-