Kalawati Devi Kalavati Sarin & Ors vs The State Of Jharkhand & Anr
2022 Latest Caselaw 4227 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 1731 of 2014
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Kalawati Devi Kalavati Sarin & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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   For the Petitioners         : None
   For the State               : Mrs. Vandana Bharti, Addl.P.P.
   For the Opp. Party No. 2    : Mr. Yogesh Modi, Advocate
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Order No. 10: Dated: 17th October, 2022 No one appears for the petitioners. Learned counsels for the O.P. No. 2 as well as for the State are present.

The case is listed after a long period of time, let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within four weeks from the date of receipt of a copy of this order.

Let this order be communicated either through the FAX or Email.

The case is adjourned for appearance of the petitioners, failing which an appropriate order shall be passed.

(Navneet Kumar, J.) MM