Manisha Kumari @ Manisha Devi vs Sanjay Yadav
2022 Latest Caselaw 4184 Jhar

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              First Appeal No. 303 of 2018
Manisha Kumari @ Manisha Devi                                      ......Appellant
                                          Versus
Sanjay Yadav                                                     ..... Respondent
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

For the Appellant : Ms. Amrita Sinha, Advocate For the Respondent : Mr. Mahesh Tewari, Advocate Mr. Ankur Anand, Advocate

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Order No. 13/ Dated: 13th October 2022

For the appellant, Ms. Amrita Sinha, who is the empanelled Lawyer for the Jharkhand High Court Legal Services Committee, appears.

Mr. Mahesh Tewari and Mr. Ankur Anand, the learned counsels appear for the respondent.

Heard the learned counsels appearing for the parties. For producing some judgments on 'cruelty', Mr. Mahesh Tewari, the learned counsel for the respondent seeks adjournment.

Post this matter on 20th October 2022.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.) R.K.