(Meera Devi vs . Champa Devi & Ors.)
2022 Latest Caselaw 4183 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                          S.A. No. 98 of 2022
                               (Meera Devi Vs. Champa Devi & Ors.)
                                                .......

CORAM: - THE HON'BLE MR. JUSTICE DR. S.N.PATHAK For the Appellant : Mr. A.K. Sahani, Advocate For the Resp. :

.......

03/ 13.10.2022 It has been submitted by learned counsel for the appellant that for corrections in the judgment and decree, passed in Civil Appeal No. 07 of 2014, the Registry of this Hon'ble Court has already sent the copies of the same but till date the corrected copies of the judgment and decree has not been received from the Court concerned.

As such, list this case on 10.11.2022.

(Dr. S.N. Pathak, J.) kunal/-