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Ms. Shilipi Sandil vs Unknown
2022 Latest Caselaw 4078 Jhar

Citation : 2022 Latest Caselaw 4078 Jhar
Judgement Date : 10 October, 2022

Jharkhand High Court
Ms. Shilipi Sandil vs Unknown on 10 October, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. Revision No. 689 of 2006
                                       ---------

CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Petitioner : Ms. Shilipi Sandil, Adv.

      For the CBI               : A.C. to AASGI
                                       ---------

07/Dated: 10th October, 2022 Heard Ms. Shilpi Sandil, learned counsel for the

petitioner and learned A.C. to AASGI for the CBI.

2. Put up this case on 20.10.2022 under the heading "For

Final Disposal."

3. In the meantime learned counsel for the petitioner may

file compilation of judgment.

(Deepak Roshan, J.) Amardeep/

 
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